Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24C(1)] [Section 24C] [Entire Act] Union of India - Subsection Section 24C(1)(i) in Patent Rules, 2003 (i)that the application pertains to a sector which is notified by the Central Government on the basis of a request from the head of a department of the Central Government.: