Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Madhya Pradesh - Subsection Section 18(19) in The M.P. Foreign Liquor Rules, 1996 (19)[ Omitted] [Omitted by Notification No. (4) B-1-35-2002-CTD-V, dated 2-3-2002.]
