Supreme Court - Daily Orders
The Collector Kandhamal Phulbani vs Sk Maniruddin And Ors on 30 July, 2024
ITEM NO.202 COURT NO.6 SECTION XI-A
BEFORE THE SUPREME COURT SPECIAL LOK ADALAT
Petition(s) for Special Leave to Appeal (C) No(s). 28257/2018
(Arising out of impugned final judgment and order dated 29-01-2018
in WP(C) No. 17814/2015 passed by the High Court of Orissa at
Cuttack)
THE COLLECTOR KANDHAMAL PHULBANI Petitioner(s)
VERSUS
SK MANIRUDDIN AND ORS. Respondent(s)
Date : 30-07-2024 Present: Members of Lok Adalat HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE DIPANKAR DATTA MR. RANJI THOMAS,SR.ADVOCATE MR. R.SATHISH, AOR For Petitioner(s) Mr. Subhasish Mohanty, AOR For Respondent(s) A W A R D As of today, there is no element of settlement.
List before the regular Court.
(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Anita Malhotra Date: 2024.08.03 16:40:58 IST Reason: