Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80IB(11)] [Section 80IB] [Entire Act] Union of India - Subsection Section 80IB(11)(iii) in The Income Tax Act, 1961 (iii)the construction of the hospital is in accordance with the regulations, for the time being in force, of the local authority, and