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State of Chattisgarh - Section

Section 14 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers and Establishment of Forum and Electricity Ombudsman) Regulations, 2004

14. [ [Substituted by Notification No. 10/CSERC/2005, dated 5.7.2005.]

The forum shall consist of two full time members to be appointed by the licensee, who shall be officers of the licensee and may include officers on re-employment. The composition of the Forum shall be the following:
(a)An officer not below the rank of Superintending Engineer, who possesses a degree in Electrical Engineering and has 20 years of experience in the distribution of electricity having served as a Superintending Engineer or on a higher post.
(b)An officer not below the rank of Joint Director (Finance/Accounts) or Senior Accounts Officer, who has at least 10 years experience in Finance/Accounts in the electricity sector having served on an appointment not below the rank of Joint Director (Finance/Accounts) or Senior Accounts Officer or any other senior position for at least 5 years.
The member at (a) above shall act as the Chairman of the Forum.]