Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(e) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(e)wives unhappy with their husbands and the husband's family who have left the protection and shelter of the home and, family either voluntarily or by seduction or temptation;