Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(a) in Bihar Journalist Pension Scheme Rules, 2015 (a)Eligible journalists will have to open a saving account with any bank, so that the amount of Bihar Journalist Pension Scheme may be deposited in it.
