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[Cites 0, Cited by 0] [Section 67H(1)] [Section 67H] [Entire Act]

Union of India - Subsection

Section 67H(1)(a) in The Drugs and Cosmetics Rules, 1945

(a)that the act or omission was not instigated or connived at by him or, if the licensee is a firm or company, by a partner of the firm or a director of the company, or