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[Cites 0, Cited by 1] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(1) in The Karnataka State Universities Act, 2000

(1)If not less than two thirds of the Members of the Syndicate recommend that an Honorary degree or other academic distinction be conferred on any person on the ground that he is in its opinion, by reason of eminent attainment and position, fit and proper to receive such degree or academic distinction, the Syndicate may recommend the same for the approval of the Chancellor for conferment of such degree on the person concerned.