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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Gujarat - Subsection

Section 105(1)(a) in The Gujarat Panchayats Act, 1993

(a)builds or sets up any wall, or any fence, rail, post, stall verandah, platform, plinth, step or structure or thing or any other encroachment, or obstruction, or-