Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 30 in Rajasthan Finance Act, 2007 30. Insertion of Section 6-A, Rajasthan Act No. 7 of 2005. - After the existing Section 6 and before the existing Section 7 of the principal Act, the following new section shall be inserted, namely: -
