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State of Punjab - Section

Section 22 in The Punjab Distillery Rules, 1932

22.

If any servant leaves the service of the licensee or is no longer employed on duties requiring him to enter the distillery, the licensee shall give notice to the[Excise and Taxation Officer or in his absence the Inspector] [Legislative Supplement Part III dated 28.1.69.] and have his name removed from the list. The Excise and Taxation Officer or in his absence the Inspector shall inform the Collector accordingly.