Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 18 in Gauhati University Travelling Allowance Rules, 1966

18.

Persons deputed by the University to attend All India Conference and persons placed in charge of academic execution or field work outside the headquarters shall be entitled to draw the actual fare by the class of accommodation to which such person is entitled and a daily allowance of Rs. 10 per day of travel and halt including the day of return to the headquarters.