Bombay High Court
Inditrade Business Consultants ... vs Kotak Mahindra Bank on 10 July, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
COMMERICAL AO NO. 9 OF 2024
Inditrade Business Consultants Limited ....APPELLANT
V/S
Kotak Mahindra Bank ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 10th July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 24/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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