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Bombay High Court

Inditrade Business Consultants ... vs Kotak Mahindra Bank on 10 July, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 COMMERICAL AO NO. 9 OF 2024

 Inditrade Business Consultants Limited                 ....APPELLANT
             V/S
 Kotak Mahindra Bank                                  ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 10th July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 24/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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