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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(1)Save as provided in sub-rule (3), no panchayat employee shall, except with the previous sanction of the panchayat, give evidence in connection with any enquiry conducted by any person, committee or authority.