Bombay High Court
Everest Kanto Cylinder Ltd vs Union Of India And 3 Ors on 19 July, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
1 4-wp-243-22.doc
Digitally
signed by
ASHVINI
BAPPASAHEB
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ASHVINI
BAPPASAHEB KAKDE
KAKDE Date:
2023.07.20
ORDINARY ORIGINAL CIVIL JURISDICTION
16:02:01
+0530
WRIT PETITION NO.243 OF 2022
Everest Kanto Cylinders Limtied ... Petitioner
V/s.
Union of India & Ors. ... Respondents
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Ms. Asavari Kadam for Petitioner.
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CORAM : K. R. SHRIRAM &
FIRDOSH P. POONIWALLA, JJ.
DATE : 19th JULY 2023
P. C.:-
1. Not on board Upon mentioning taken on board.
2. Ms. Kadam states that the stay granted by this Court is expiring today. Stay extended until 7th November 2023.
3. Respondents to file reply and serve a copy thereof on or before 25th August 2023 and Rejoinder, if any, to be filed and copy served by 11th September 2023.
4. Petition be listed on 30th October 2023.
(FIRDOSH P. POONIWALLA., J.) (K. R. SHRIRAM, J.)
Ashvini Kakde 1 of 1
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