Section 2(1)(h) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(h)"Safai Karamchari" or "Sanitation Worker" means any person engaged in or employed for any sanitation work, other than domestic work;

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