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Patna High Court - Orders

Kalawati Devi & Anr vs Urmila Kunwar & Ors on 28 January, 2010

Author: Ravi Ranjan

Bench: Ravi Ranjan

                    IN THE HIGH COURT OF JUDICATURE AT PATNA

                                 C.R. No.2203 of 2006

                                 KALAWATI DEVI & ANR
                                        Versus
                                 URMILA KUNWAR & ORS


                   For the Petitioners : M/s Y.V. Giri, Raju
                                             Giri & Pranav Kumar


4   28.01.2010

After some argument learned counsel for the petitioners seeks permission to withdraw this Civil Revision. Permission is accorded.

This Civil Revision is dismissed as withdrawn.

(Dr. Ravi Ranjan, J.) AAhmad