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[Cites 0, Cited by 2] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Insecticides Rules, 1971

(1)Applications for the grant [* * *] [Deleted 'or renewal' by Notification No. G.S.R. 840(E), dated 5.11.2015 (w.e.f. 30.10.1971).] of a license to sell, stock or exhibit for sale or distribute insecticides shall be made in [Form VII] [Substituted by Notification No. G.S.R. 840(E), dated 5.11.2015 (w.e.f. 30.10.1971).], [* * *] [Deleted 'as the case may be' by Notification No. G.S.R. 840(E), dated 5.11.2015 (w.e.f. 30.10.1971).], to the licensing officer and shall be accompanied by the fees specified in sub-rule (2).