Tripura High Court
Party Name : Bani Das vs The State Of Tripura & Ors on 12 January, 2017
Case No :WP(C) 0001052/2016 Party Name : BANI DAS Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE STALAPATRA At the request of Ms. R. Purakayastha, learned counsel appearing for the respondents, list
this matter on 02.03.2017.
In the meanwhile, the respondents may file their reply, if any. It is made clear that no further accommodation would be made for filing the reply. Download Date: 8-05-20] 7 15:05 1/1