Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

State (Gnct 0F Delhi) vs Netrapal Singh & Ors on 20 April, 2023

Author: Amit Sharma

Bench: Amit Sharma

                          $~15
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.A. 217/2017 & CRL.M.A. 1346/2016 (Delay)
                                 STATE (GNCT 0F DELHI)                            ..... Appellant
                                                    Through:    Ms. Manjeet Arya, APP for the State.

                                                    versus

                                 NETRAPAL SINGH & ORS                             ..... Respondents
                                                    Through:    Mr. Arshdeep Singh Khurana, Mr.
                                                                Hitesh Rai & Mr. Harsh Srivastava,
                                                                Advocates for respondents no. 1, 3 &
                                                                4.
                                                                Mr. Hirein Sharma & Mr. Tushar
                                                                Ahuja, Advocates for R-5 to 9.

                                 CORAM:
                                 HON'BLE MR. JUSTICE AMIT SHARMA
                                                  ORDER

% 20.04.2023

1. Arguments have been heard in part.

2. List for further arguments on 27.04.2023.

AMIT SHARMA, J APRIL 20, 2023/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:21.04.2023 17:34:57