Delhi High Court - Orders
State (Gnct 0F Delhi) vs Netrapal Singh & Ors on 20 April, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 217/2017 & CRL.M.A. 1346/2016 (Delay)
STATE (GNCT 0F DELHI) ..... Appellant
Through: Ms. Manjeet Arya, APP for the State.
versus
NETRAPAL SINGH & ORS ..... Respondents
Through: Mr. Arshdeep Singh Khurana, Mr.
Hitesh Rai & Mr. Harsh Srivastava,
Advocates for respondents no. 1, 3 &
4.
Mr. Hirein Sharma & Mr. Tushar
Ahuja, Advocates for R-5 to 9.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 20.04.2023
1. Arguments have been heard in part.
2. List for further arguments on 27.04.2023.
AMIT SHARMA, J APRIL 20, 2023/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:21.04.2023 17:34:57