Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(b) in Bihar Forest Contract Rules

(b)The Forest Officer may further, by written order, require the submission, at stated periods of any accounts maintained by the purchaser under this order.