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State of Rajasthan - Section

Section 100 in Rajasthan Factories Rules, 1951

100. Dangerous [manufacturing process or operation]. [Substituted by No. I-A. dated 14.7.1979 [2-8-79].] -

(1)The following [manufacturing process or operation] [Substituted by No. I-A. dated 14.7.1979 [2-8-79].] when carried on in factory are declared to be dangerous [manufacturing process or operation] [Substituted by No. I-A. dated 14.7.1979 [2-8-79].] under section 87 :