Section 14 in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008
14. Dues and debts how to be realised.
- The amount recoverable from a Jagirdar under clause (e) of sub-section (1) of Section 4 as determined under clause (b) of Section 13 shall be deducted from the compensation payable to him under Section 8.
