Section 2(2) in Rajasthan Tax on Luxuries (Tobacco and its Products) Act, 1994
(2)Words and expressions used but not defined in this Act shall have the meanings assigned to them under the [Rajasthan Sales Tax Act, 1994 (22 of 1995)] [Substituted by Rajasthan 8 of 1998, w.e.f 31-7-1998.].
