Supreme Court - Daily Orders
Ajay Kumar vs The State Of Haryana And Ors on 17 July, 2019
Bench: Sanjay Kishan Kaul, Indira Banerjee
ITEM NO.1003 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1041-1042/2019 in SLP(C) No. 4547-4548/2019
AJAY KUMAR Petitioner(s)
VERSUS
THE STATE OF HARYANA AND ORS. Respondent(s)
(FOR ADMISSION and IA No.63231/2019-CONDONATION OF DELAY IN FILING
REVIEW PETITION
IA No. 63231/2019 - CONDONATION OF DELAY IN FILING REVIEW
PETITION)
Date : 17-07-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDIRA BANERJEE
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The Review Petitions are dismissed in terms of Signed Order.
Pending application, if any, also stand disposed of.
(NEELAM GULATI) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) (SIGNED ORDER IS PLACED ON THE FILE) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.07.23 16:11:55 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION(C) Nos. 1041-1042 OF 2019 IN SPECIAL LEAVE PETITION (C) Nos. 4547-4548 OF 2019 AJAY KUMAR Petitioner(s) VERSUS THE STATE OF HARYANA AND ORS Respondent(s) O R D E R Delay condoned.
We have carefully gone through the Review Petitions and the connected papers. We find no merit in the Review Petitions and the same are accordingly dismissed.
…...........……….J (SANJAY KISHAN KAUL) …..............J (INDIRA BANERJEE) NEW DELHI JULY 17, 2019