Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(2)(b) in Kamdhenu University Act, 2009 (b)to recommend to the State Government withdrawal or reduction of a grant of a college which makes default in carrying out the conditions of affiliation;