Delhi High Court - Orders
Sunita Sethi vs Pawan Kumar on 23 March, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~13, 14, 15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 369/2018
SUNITA SETHI ..... Appellant
Through Mr. Sanjay Rathi, Advocate.
versus
PAWAN KUMAR ..... Respondent
Through None.
+ FAO 370/2018
SUNITA SETHI ..... Appellant
Through Mr. Sanjay Rathi, Advocate.
versus
PAWAN KUMAR ..... Respondent
Through None.
AND
+ FAO 371/2018
SUNITA SETHI ..... Appellant
Through Mr. Sanjay Rathi, Advocate.
versus
PAWAN KUMAR ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 23.03.2022
List on 14.11.2022.
SANJEEV SACHDEVA, J
MARCH 23, 2022/NA
Signature Not Verified
Digital Signed By:KUNAL Digitally Signed
MAGGU By:JUSTICE SANJEEV
Signing Date:28.03.2022 17:38:53 SACHDEVA
This file is digitally signed by PS Signing Date:28.03.2022
to HMJ Sanjeev Sachdeva. 17:32