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Supreme Court - Daily Orders

Dcit Circle-2(1) New Delhi vs M/S. Atma Ram Properties Pvt. Ltd. on 18 February, 2014

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ITEM NO.15                   COURT NO.3             SECTION IIIA


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).19946/2012

(From the judgement and order dated 11/11/2011 in        ITA   No.87/2010   of   the
HIGH COURT OF DELHI AT N. DELHI)


DCIT CIRCLE-2(1) NEW DELHI                             Petitioner(s)

                   VERSUS

M/S ATMA RAM PROPERTIES(P) LTD.                        Respondent(s)

(With prayer for interim relief and office report )
(for final disposal)

Date: 18/02/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE H.L. DATTU
          HON’BLE MR. JUSTICE R.K. AGRAWAL



For Petitioner(s)         Mr.Arijit Prasad, Adv.
                       For Mrs Anil Katiyar,Adv.


For Respondent(s)           Mr. Rajinder Mathur,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Leave granted.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar