Supreme Court - Daily Orders
Dcit Circle-2(1) New Delhi vs M/S. Atma Ram Properties Pvt. Ltd. on 18 February, 2014
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ITEM NO.15 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).19946/2012
(From the judgement and order dated 11/11/2011 in ITA No.87/2010 of the
HIGH COURT OF DELHI AT N. DELHI)
DCIT CIRCLE-2(1) NEW DELHI Petitioner(s)
VERSUS
M/S ATMA RAM PROPERTIES(P) LTD. Respondent(s)
(With prayer for interim relief and office report )
(for final disposal)
Date: 18/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr.Arijit Prasad, Adv.
For Mrs Anil Katiyar,Adv.
For Respondent(s) Mr. Rajinder Mathur,Adv.
UPON hearing counsel the Court made the following
O R D E R
Leave granted.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar