Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 441] [Entire Act]

State of Uttar Pradesh - Subsection

Section 441(1) in The U.P. Co-operative Societies Rules, 1968

(1)The Election Officer shall notify in the local newspaper the date or dates of election for class or classes of societies or of a group or groups of co-operative societies of any area or areas of his jurisdiction.