Section 38(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
(1)at the time of admission of every prisoner to the jail, in the history-ticket of such prisoner(a)the state of prisoner's health ;(b)the prisoner's age and weight ;(c)if sentenced to labour, the class of labour (if any) for which the prisoner is, in the opinion of the Medical Officer fit; and(d)any other observations, which the inspection of the prisoner may disclose and which should, in the opinion of Medical Officer to be made;
