Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Union of India - Subsection Section 32(4) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002 (4)the particulars regarding the appearance of the geographical indication as to whether it is comprised of the words or figurative elements or both;
