Delhi High Court - Orders
Bdr Builders And Developers Private ... vs Assistant Commissioner Of Income Tax, ... on 14 September, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11908/2018
BDR BUILDERS AND DEVELOPERS
PRIVATE LIMITED ..... Petitioner
Through: Mr Salil Aggarwal, Sr. Adv. with Mr
Mahir Aggarwal and Mr Umashankar,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX,
CENTRAL CIRECLE -15, NEW DELHI ..... Respondent
Through: Mr Sholk Chandra, Sr. Standing
Counsel with Ms Priya Sarkar,
Standing Counsel, Ms Madhavi
Shukla, Jr. Standing Counsel and Ms
Vanshika Taneja, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 14.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Since one of us [i.e., Rajiv Shakdher, J.] has to convene in another bench, list the matter on 01.04.2024.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 14, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 21:05:45