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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(C) in The Maharaja Sayajirao University of Baroda Act, 1949

(C)Fifteen persons to be nominated by the State Government from amongst distinguished educationalists, scholars, social workers, women and representatives of the minorities, backward communities and such other class of persons.