Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 374] [Entire Act] State of Nagaland - Subsection Section 374(p) in Nagaland Municipal Act, 2001 (p)The preservation and protection of objects of historical importance or of national interest or natural beauty and of buildings actually used for religious purpose; and
