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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(4)(h) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(h)A wash-basin of vitreous china or other equally hygienic and durable material, which shall be fitted with an efficient and hygienic discharge or to an enclosed tank with a suction pipe served by a mechanically operated pump; provided that a wash basin shall not be required to be fitted in a sleeping room if washing accommodation is readily accessible therefrom;