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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(2)(a) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(a)to ensure that all monies collected by or granted or allotted to the local authority by or under this Act, are expended for educational purposes; and