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Jammu & Kashmir High Court - Srinagar Bench

Chief Engineer Power Dev vs Commissioner Under on 4 February, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                 Sr. No.239
                                                                                 After Notice causelist




                        HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR
                                                  (Through Virtual Mode)


                                                                    OWP No. 2196/2015
                                                                    IA No. 1/2015[01/2015]
                                                                    IA No. 1/2017



                  Chief Engineer Power Dev.                           .... Petitioner/Appellant(s)
                  Deptt

                                                       Through:-    Mr. M.A.Chashoo, AAG.

                                                 V/s

                  Commissioner under                                          .....Respondent(s)
                  Workmens Compensation

                                                       Through:-    Mr. T.A.Lone, Adv.

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

On joint request, adjourned.

List on 24.03.2021.

(Sindhu Sharma) Judge JAMMU 04.02.2021 Eva EVA GUPTA 2021.02.05 15:26 I attest to the accuracy and integrity of this document