Jammu & Kashmir High Court - Srinagar Bench
Chief Engineer Power Dev vs Commissioner Under on 4 February, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No.239
After Notice causelist
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR
(Through Virtual Mode)
OWP No. 2196/2015
IA No. 1/2015[01/2015]
IA No. 1/2017
Chief Engineer Power Dev. .... Petitioner/Appellant(s)
Deptt
Through:- Mr. M.A.Chashoo, AAG.
V/s
Commissioner under .....Respondent(s)
Workmens Compensation
Through:- Mr. T.A.Lone, Adv.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
On joint request, adjourned.
List on 24.03.2021.
(Sindhu Sharma) Judge JAMMU 04.02.2021 Eva EVA GUPTA 2021.02.05 15:26 I attest to the accuracy and integrity of this document