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[Cites 0, Cited by 0] [Section 1148] [Entire Act]

Bengal Presidency - Subsection

Section 1148(b) in Police Regulations, Bengal , 1943

(b)If possible, expenditure (i.e., expenditure for which there is no budget provision), shall be postponed till the preparation of a new budget has given the opportunity of making provision and till the sanction of that budget has supplied means; but on no account shall charges actually be incurred and thrown on the grant of another year.