Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(3) in Tamil Nadu Cotton Control Act, 1952 (3)The owner or person in charge of the factory shall produce the register maintained under sub-section (2) when required to do so by the Director or by any person authorized by him in this behalf.
