Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Karnataka - Subsection Section 53(3) in THE ATRIA UNIVERSITY ACT, 2020 (3)A copy of the annual report duly approved by the Board of Governors shallbe sent to the Visitor and the State Government before 31st December following closeof the financial year in March of every year.
