Delhi High Court - Orders
Dda vs Derc And Ors on 22 September, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7292/2009
DDA ..... Petitioner
Through: Mr. Vaibhav Agnihotri & Mr.
Shaurya Punj, Advs.
Versus
DERC AND ORS. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 22.09.2022 CM No.41975/2022 (for restoration of the petition dismissed in default on 24.05.2022)
1. The Division Bench could not assemble today as Hon'ble Mr. Justice Vibhu Bakhru is not holding Court.
2. List on 12.10.2022.
(PRIVATE SECRETARY) SEPTEMBER 22, 2022 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:28.09.2022