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Delhi High Court - Orders

Dda vs Derc And Ors on 22 September, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~7
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 7292/2009
                                DDA                                          ..... Petitioner
                                                 Through: Mr. Vaibhav Agnihotri & Mr.
                                                            Shaurya Punj, Advs.
                                                         Versus
                                DERC AND ORS.                                ..... Respondents
                                                 Through:
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                 ORDER

% 22.09.2022 CM No.41975/2022 (for restoration of the petition dismissed in default on 24.05.2022)

1. The Division Bench could not assemble today as Hon'ble Mr. Justice Vibhu Bakhru is not holding Court.

2. List on 12.10.2022.

(PRIVATE SECRETARY) SEPTEMBER 22, 2022 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:28.09.2022