Central Administrative Tribunal - Ernakulam
Harish Mohan vs The Secretary Department Of Posts Of ... on 24 August, 2020
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CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH
Original Application No. 180/00416/2019
&
Miscellaneous Application No. 180/00442/2020
in
Original Application No. 180/00416/2019
Monday, this the 24th day of August, 2020
CORAM:
Hon'ble Mr. P. Madhavan, Judicial Member
Hon'ble Mr. K.V. Eapen, Administrative Member
Harish Mohan, aged 28 year, S/o. G. Mohanan Chandran Nair,
Lekshmy Land, Thuruvikkal PO, Pulayanarkotta, Thiruvananthapuram,
Pin - 695 011, is a Postal Assistant working as Treasurer No. II at
Attingal, Head Post Office under the 3rd respondent,
Mob: 9497267187. ..... Applicant
(By Advocate : Mr. Suresh Kumar C.R.)
Versus
1. Union of India, represented by the Secretary, Department of Posts,
Personal Division, Ministry of Communications, Dak Bhavan Sansad
Marg, New Delhi, Pin - 110 001.
2. The Chief Postmaster General, Kerala Circle, Trivandrum, Kerala,
Pin - 695 033.
3. Senior Superintendent of Post Offices, Thiruvananthapuram North
Division, Thiruvananthapuram, Pin - 695 001. ..... Respondents
(By Advocate : Mr. S.R.K. Prathap, ACGSC)
This application having been heard on 24.08.2020 through video
conferencing, the Tribunal on the same day delivered the following:
O R D E R (Oral)
Hon'ble Mr. P. Madhavan, Judicial Member -
Heard Advocate Suresh Kumar C.R., appearing for the applicant and Advocate Mr. S.R.K. Prathap, ACGSC appearing for the respondents 2 through video conferencing.
2. Learned counsel for the applicant filed MA No. 180/442/2020 stating that the OA has become infructuous and the applicant is not pressing the OA.
3. Accordingly, MA No. 180/442/2020 is allowed and the OA stands dismissed as not pressed. No order as to costs.
(K.V. EAPEN) (P. MADHAVAN)
ADMINISTRATIVE MEMBER JUDICIAL MEMBER
"SA"
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Original Application No. 180/00416/2019 APPLICANT'S ANNEXURES Annexure A1 - True copy of the letter No. Recct/7-29/09 dated 29.1.2011 of the 2nd respondent.
Annexure A2 - True copy of memo No. B/TRR/Attingal dated 11.4.2018 issued by the 3rd respondent.
Annexure A3 - True copy of pay slip for the month of March, 2019 of the applicant.
Annexure A4 - True copy of the transfer order No. B/Rotational Transfer/2019 dated 26.4.2019 issued by 3rd respondent. Annexure A5 - True copy of the representation made by 3rd respondent dated 2.5.2019.
Annexure A6 - True copy of the letter No. B/Rotational/Transfer/2019 dated 13.5.2019 issued by the 3rd respondent. Annexure A7 - True copy of the representation dated 6.6.2019 made by the applicant to the 3rd respondent.
Annexure A8 - True copy of the letter No. B/TRR/Attingal dated 7.6.2019 of the 3rd respondent.
RESPONDENTS' ANNEXURES Annexure R1 - True copy of the willingness dated 22.3.2018 of the applicant.
Annexure R2 - True copy of the letter No. B/TRR/Attingal dated 3.4.2018 issued by the 3rd respondent. Annexure R3 - True copy of letter No. AC/TRR dated 10.4.2018 issued by Postmaster, Attingal Head Office. Annexure R4 - True copy of the relevant pages of the city request register.
Annexure R5 - True copy of memo No. B/Rotational Transfer/2018-19 dated 5.12.2018.
Annexure R6 - True copy of the Directorate's letter NO. 141-141/2013- SPB II dated 17.1.2019.
Annexure R7 - True copy of the representation dated 3.1.2019 of the applicant for transfer posting.
4Annexure R8 - True copy of the letter No. B/TRR/Attingal dated 7.6.2019 issued by the 3rd respondent. Annexure R9 - True copy of the letter No. B/Rotational transfer/2019 dated 10.6.2019 issued by the 3rd respondent.
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