Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Shraddha Shelters Pvt. Ltd vs Ekta Housing Private Limited on 10 October, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                               1                                       4 comssl 20893-23 with ial 21357-23-os.doc

                                   This order is corrected as per speaking to the minutes order dated 10th October, 2023

                                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                                       COMMERCIAL SUMMARY SUIT (L) NO.20893 OF 2023
                                                                           WITH
                                                         INTERIM APPLICATION (L) NO.21357 OF 2023
                                                                            IN
                                                       COMMERCIAL SUMMARY SUIT (L) NO.20893 OF 2023

                               Ekta Housing Private Limited                             ... Applicant/Plaintiff
                                     Vs.
                               Shradha Shelters Private Limited and ors.                ... Defendants
                                                                    -------

                               Mr.Zal Andhyarujina, Senior Advocate with Mr.Kunal Dwarkadas and Mr.Jenil
                               Shah i/by M/s Ganesh & Co., Advocates for the Plaintiff/Applicant.
                               Mr.Gaurav Joshi, Senior Advocate with Mr.Laxman Jain and Ms.Tanisha
                               Choudhary i/by Mr.Yogesh Adhia, Advocates for the Defendant No.1.
                               Mr.Yash Momaya with Mr.Krishkumar A. Jain i/by Mr.Ritesh K. Jain, Advocates
                               for the Defendants No.2 and 3.
                                                                 -------

                                                             CORAM :     ABHAY AHUJA, J.
                                                             DATE :      25 SEPTEMBER, 2023.


                               P.C. :


1. Mr.Gaurav Joshi, learned senior counsel for the Interim Applicant seeks time to file rejoinder in the matter.

2. Let the rejoinder be filed within a period of one week with a copy to the other side.

3. List on 10th October, 2023, high on board.

(ABHAY AHUJA, J.) Priya R. Soparkar 1 of 1 Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 11/10/2023 13:58:45