Bombay High Court
Shraddha Shelters Pvt. Ltd vs Ekta Housing Private Limited on 10 October, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
1 4 comssl 20893-23 with ial 21357-23-os.doc
This order is corrected as per speaking to the minutes order dated 10th October, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT (L) NO.20893 OF 2023
WITH
INTERIM APPLICATION (L) NO.21357 OF 2023
IN
COMMERCIAL SUMMARY SUIT (L) NO.20893 OF 2023
Ekta Housing Private Limited ... Applicant/Plaintiff
Vs.
Shradha Shelters Private Limited and ors. ... Defendants
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Mr.Zal Andhyarujina, Senior Advocate with Mr.Kunal Dwarkadas and Mr.Jenil
Shah i/by M/s Ganesh & Co., Advocates for the Plaintiff/Applicant.
Mr.Gaurav Joshi, Senior Advocate with Mr.Laxman Jain and Ms.Tanisha
Choudhary i/by Mr.Yogesh Adhia, Advocates for the Defendant No.1.
Mr.Yash Momaya with Mr.Krishkumar A. Jain i/by Mr.Ritesh K. Jain, Advocates
for the Defendants No.2 and 3.
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CORAM : ABHAY AHUJA, J.
DATE : 25 SEPTEMBER, 2023.
P.C. :
1. Mr.Gaurav Joshi, learned senior counsel for the Interim Applicant seeks time to file rejoinder in the matter.
2. Let the rejoinder be filed within a period of one week with a copy to the other side.
3. List on 10th October, 2023, high on board.
(ABHAY AHUJA, J.) Priya R. Soparkar 1 of 1 Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 11/10/2023 13:58:45