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State of Uttar Pradesh - Section

Section 27 in The U.P. Higher Education (Group A) Service Rules, 1985

27. Savings. -

Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Schedule Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix[See Rule 8(2)]