Section 2(8A)(a) in The Insurance Act, 1938

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Union of India - Subsection

Section 2(8A)(a) in The Insurance Act, 1938

(a)which is registered on or after the commencement of the Insurance (Amendment) Act, 2002, as a co-operative society under the Co-operative Societies Act, 1912 (2 of 1912) or under any other law for the time being in force in any State relating to Co-operative Societies or under the Multi-State Co-operative Societies Act, 1984 (51 of 1984);

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Union of India - Subsection

Section 2(8A)(a) in The Insurance Act, 1938