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Madhya Pradesh High Court

Piyush Jain vs The State Of Madhya Pradesh on 9 June, 2020

Author: Vandana Kasrekar

Bench: Vandana Kasrekar

1 MCRC-17246-2020 The High Court Of Madhya Pradesh MCRC-17246-2020 (PIYUSH JAIN Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 09-06-2020 Shri Nimesh Pathak, learned counsel for the Petitioner. Ms. Archana Kher appearing on behalf of Advocate General. Learned counsel for the petitioner prays for a week's time to file the copy of the application alongwith compromise which is entered between the parties.

List in the next week.

(MISS VANDANA KASREKAR) JUDGE Aiyer Digitally signed by Jagdishan Aiyer Date: 09/06/2020 16:36:19