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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in Orissa Minor Minerals Concession Rules, 2004

(3)A mining lease may be renewed for a period not exceeding twenty years:Provided that no such renewal shall be granted unless the lessee has a set up an industry for processing of decorative stones in the State.