Madhya Pradesh High Court
Smt.Kiran Jain vs Komal Prasad Shakya on 21 June, 2016
1
MCRC No. 6319/2014
21/06/2016
Shri S.S. Rajput, counsel for the applicant.
Shri Vinod Pathak, counsel for the respondent No. 1.
Shri Prabal Solanki, P.P. for the respondent No.2- State.
In the light of order dated 21/06/2016 passed in M.Cr.C. No. 5897/2014, on the request of learned counsel for the parties, heard them finally.
Case is reserved for orders.
(N.K.Gupta) Judge Durgekar*