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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Tripura - Subsection

Section 72(1) in Tripura State Goods and Services Tax Act, 2017

(1)All officer of Police, Railways, Customs, and those officer engaged in the collection of land revenue, including, village officer, officers of central tax and officer of the Union territory tax shall assist the proper officers in the implementation of this Act